Madhya Pradesh High Court
M/S Sharda Automobile Through ... vs Chairman And Managing Director Bpcl on 6 February, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 THE HIGH COURT OF MADHYA PRADESH Gwalior, Dated :06.02.2023 Due to paucity of time, following matters are adjourned as under:
Serial Numbers Next date of listing 44 to 47.1, 49, 51, 53 to 56, 58, 60, 63, 66, 68, 74 to 79, 82, 83, 86 to 90, 92 to 94, 97, 98, 100, 103 to 127, 129 to 131, 133 to 141.3, 143, 146, 147, 149, 150, 164 to 166, 168, 170, 172 to 180, 182, 183, 184, 186 to 191, 193 to 198, 200 to 204.2, 206, 208 to 210, 212, 213, 215 to 217, 220, 222 to 226, 230 to 236, 240 to 243, 245, 253, 256, 257, 259 to 261, 263, 264, 266 to After eight weeks.
268, 271 to 282, 284 to 294, 296 to 298, 300, 301, 303, 303.1, 303.2, 303.3, 304 to 307, 310 to 333, 335 to 345, 347 to 349, 351 to 354, 356 to 359, 361 to 365, 367 to 369, 371, 372, 374, 375, 377, 378, 380 to 398, 401, 404, 405, 406, 408 to 413, 415 to 421, 423 to 433, 435 to 439, 441 to 461, 463 to 469, 471, 472, 474, 475, 477, 479, 480, 483 to 501, 503 to 511, 513, 514, 516 to 519, 521 to 530, 532, 533, 535, 537, 538, 541 to 545, 547 to 552, 554 to 556, 558, 559, 561, 563 to 572, 574 to 581, 584 to 589, 591 to 603, 605 to 613, 616 to 618, 622 to 624, 626, 627, 629, 630, 633 to 640, 642, 643, 646, 648, 650 to 679, 681 to 686, 688 to 749 2 THE HIGH COURT OF MADHYA PRADESH 751 to 759, 761, 762, 764 to 772, 775, 777, 780 to 813, 815 to 819, 821 to 834, 836 to 842, 844 to 883, 885 to 889, 891 to 921, 923 to 929, 931 to 939, 941, 943 to 957, 959 to 966, 968, 970 to 979, 982 to 991, 994, 996 to 1003, 1005, 1006, 1008 to 1020, 1022 to 1026, 1028 After twelve weeks. to 1038, 1040 to 1042, 1045 to 1067, 1070, 1072 to 1089, 1091, 1092, 1094 to 1112, 1114 to 1120, 1122 to 1131, 1133 to 1137, 1139 to 1146, 1148, 1150 to 1157, 1160 to 1165, 1167, 1168, 1170, 1172 to 1174, 1176 to 1187, 1189 to 1192, 1194, 1197, 1198, 1200 to 1205, 1208 to 1216, 1219 to 1221, 1223 to 1236, 1238 to 1242, 1244 to 1245 Interim order, if any, passed earlier shall continue till next date of listing.
(Milind Ramesh Phadke) Judge neetu NEETU SHASHAN K 2023.02.0 8 18:35:42 +05'30'