Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2)(b) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(b)Non-Utilisation of Reserved Transmission Capacity by Short-term Customer