Madhya Pradesh High Court
St. Annees Sr. Sec. School Sihora M.P. vs The State Of Madhya Pradesh on 20 January, 2017
WP-741-2017
(ST. ANNEES SR. SEC. SCHOOL SIHORA M.P. Vs THE STATE OF MADHYA PRADESH)
20-01-2017
Shri Ashish Sinha, learned counsel for the petitioner.
Shri Deepak Awasthy, learned Govt. Advocate for the
respondent/State.
Issue notice to the respondents, on payment of P.F. within three days.
In the meanwhile, learned Govt. Advocate is also directed to seek instructions.
As prayed, list in the week commencing 30/1/2017.
(RAVI SHANKAR JHA) (ASHOK KUMAR JOSHI)
JUDGE JUDGE
rv