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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(2)When an employee, while performing his duties dies as a result of attack by or during action against extremists, dacoits, smugglers and anti-socials elements etc.