Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 13 in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

13. Sale of stamps only at the Treasuries, Special Treasuries and Sub-Treasuries.

- Stamps and stamped papers shall be sold only at Treasuries, Special Treasuries and Sub-Treasuries. All Treasury Officers, Special Treasury Officers and Sub-Treasury Officers shall be ex-officio vendors.