Section 23(1)(a) in The Central Industrial Security Force Rules, 2001

[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1)(a) in The Central Industrial Security Force Rules, 2001

(a)During the period of deputation, the officer on deputation shall be governed by the provisions of the Act and the rules and regulations made thereunder:

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Union of India - Subsection

Section 23(1)(a) in The Central Industrial Security Force Rules, 2001