Delhi High Court - Orders
Gurpreet Singh vs The Chairman, Ntro And Ors on 15 January, 2024
Author: Rekha Palli
Bench: Rekha Palli, Tushar Rao Gedela
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 941/2020
GURPREET SINGH ..... Petitioner
Through:
versus
THE CHAIRMAN, NTRO AND ORS. ..... Respondents
Through: Mr.Vikram Jetly, CGSC with
Ms.Shreya Jetly, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 15.01.2024
No time left.
List on 15.05.2024.
REKHA PALLI, J
TUSHAR RAO GEDELA, J
JANUARY 15, 2024
al
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