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Delhi High Court - Orders

Gurpreet Singh vs The Chairman, Ntro And Ors on 15 January, 2024

Author: Rekha Palli

Bench: Rekha Palli, Tushar Rao Gedela

                                          $~28
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +    W.P.(C) 941/2020
                                               GURPREET SINGH                  ..... Petitioner
                                                                Through:

                                                                                         versus

                                                      THE CHAIRMAN, NTRO AND ORS.                                                   ..... Respondents
                                                                  Through: Mr.Vikram                                           Jetly, CGSC with
                                                                  Ms.Shreya Jetly, Adv.

                                                      CORAM:
                                                      HON'BLE MS. JUSTICE REKHA PALLI
                                                      HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                    ORDER
                                          %                         15.01.2024

                                                      No time left.
                                                      List on 15.05.2024.



                                                                                                                                  REKHA PALLI, J


                                                                                                                           TUSHAR RAO GEDELA, J
                                          JANUARY 15, 2024
                                          al




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 11:52:41