Section 22(1)(c) in The Rajasthan Technical University Act, 2006

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State of Rajasthan - Subsection

Section 22(1)(c) in The Rajasthan Technical University Act, 2006

(c)Nominated Members:-

(i)two persons nominated by the Vice-Chancellor from amongst the Deans for one year;

(ii)two University Professor nominated by the Vice-Chancellor for one year;

(iii)two eminent educationists to be nominated by the Chancellor for three years;

(iv)two Principals of affiliated colleges, one from the Government Colleges and another from Private Colleges, to be nominated by the State Government for one year;

(v)two members of State Legislature to be nominated by the Speaker for three years; and

(vi)two eminent educationists, to be nominated by the State Government for three years.

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State of Rajasthan - Subsection

Section 22(1)(c) in The Rajasthan Technical University Act, 2006