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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(xi) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(xi)to consider the budget proposals and the proposals for re-appropriation, accounts and audit reports and submit them to the General Council with such recommendations as it may deem fit;