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State of Haryana - Section

Section 10A in The Haryana Ministers Allowances Rules, 1972

10A.

[A sumptuary allowance at the rate of three thousand five hundred rupees per mensem to Chief Minister and three thousand rupees per mensem to each Minister shall be paid.] [Substituted by Haryana Government Notification No. G.S.R. 85/HA3/1970/S.9/98, Dated 31st July, 1998.]