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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(4) in The Wild Life (Protection) (Orissa) Rules, 1974

(4)The Chief Wild Life Warden or the authorised officer shall affix upon the object referred to in Sub-rule (3), identification marks as far as possible in indelible ink.