Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 14] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(34) in The Maharashtra Universities Act, 1994

(34)"teacher" means full-time; approved professor, associate professor, assistant professor, reader, lecturer, librarian, [principal, deputy or assistant librarian and documentation officer in the university and college librarian,] [These words were inserted by Maharashtra 55 of 2000, section 2(g).] Director or instructor of physical education in any university department, conducted, affiliated or autonomous college, autonomous institution or department or recognised institution in the university;