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[Cites 0, Cited by 1] [Section 2(8)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(8)(i) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(i)in the case of residential building, had been living with the tenant in the building as a member of the tenant's family up to the death of the tenant, and