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Supreme Court - Daily Orders

Siraj Ahmed Jafferi vs Union Of India on 5 September, 2022

Bench: Chief Justice, S. Ravindra Bhat

                                                   1

     ITEM NO.6                          COURT NO.1                 SECTION PIL-W

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)             No(s).    389/2020

     SIRAJ AHMED JAFFERI & ANR.                                      Petitioner(s)

                                                  VERSUS

     UNION OF INDIA & ORS.                                           Respondent(s)

     (FOR ADMISSION and IA No.36800/2020-PERMISSION TO APPEAR AND ARGUE
     IN PERSON )

     WITH
     W.P.(C) No. 384/2020 (PIL-W)
     (FOR ADMISSION and IA No.35879/2020-PERMISSION TO APPEAR AND ARGUE
     IN PERSON)
      W.P.(C) No. 407/2020 (X)
     (FOR ADMISSION and IA No.38808/2020-STAY APPLICATION)
      W.P.(C) No. 403/2020 (X)
     (FOR ADMISSION and IA No.37963/2020-EX-PARTE STAY)
      W.P.(C) No. 397/2020 (PIL-W)
     (FOR ADMISSION and IA No.37177/2020-EX-PARTE STAY and IA
     No.37179/2020-EXEMPTION FROM FILING O.T.)
      W.P.(C) No. 399/2020 (X)
     (FOR ADMISSION and I.R. and IA No.37326/2020-STAY APPLICATION)

     Date : 05-09-2022 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)              Petitioner-in-person

                                   Mr. dileep Poolakkot, Adv.
                                   Ms. Ashly Harshad, Adv.
                                   Mr. Harshad V. Hameed, AOR

                                   Mr. Ejaz Maqbool, AOR
                                   Md. Tahir M. Hakim, Adv.
                                   Mr. Sagheer A. Khan, Adv.
                                   Mohd. Nawaz Haindaday, Adv.
Signature Not Verified
                                   Mr. Saif Zia, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2022.09.10
13:26:57 IST
Reason:                            Mr. Afzal Md. Ansari, Adv.
                                   Mr. Ravi Sagar, Adv.
                                   Mr. James P. Thomas, AOR

                                    Mr. Zulfiker Ali P.S., Adv.
                                  2

                     Ms. Meena C. R., AOR

For Respondent(s)

          UPON hearing the counsel the Court made the following
                             O R D E R

List alongwith Writ Petition(C) No.1470/2019 and other connected matters before the appropriate Court on 12.09.2022.

(INDU MARWAH)                                    (VIRENDER SINGH)
COURT MASTER (SH)                                 BRANCH OFFICER