Supreme Court - Daily Orders
Siraj Ahmed Jafferi vs Union Of India on 5 September, 2022
Bench: Chief Justice, S. Ravindra Bhat
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ITEM NO.6 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 389/2020
SIRAJ AHMED JAFFERI & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.36800/2020-PERMISSION TO APPEAR AND ARGUE
IN PERSON )
WITH
W.P.(C) No. 384/2020 (PIL-W)
(FOR ADMISSION and IA No.35879/2020-PERMISSION TO APPEAR AND ARGUE
IN PERSON)
W.P.(C) No. 407/2020 (X)
(FOR ADMISSION and IA No.38808/2020-STAY APPLICATION)
W.P.(C) No. 403/2020 (X)
(FOR ADMISSION and IA No.37963/2020-EX-PARTE STAY)
W.P.(C) No. 397/2020 (PIL-W)
(FOR ADMISSION and IA No.37177/2020-EX-PARTE STAY and IA
No.37179/2020-EXEMPTION FROM FILING O.T.)
W.P.(C) No. 399/2020 (X)
(FOR ADMISSION and I.R. and IA No.37326/2020-STAY APPLICATION)
Date : 05-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Petitioner-in-person
Mr. dileep Poolakkot, Adv.
Ms. Ashly Harshad, Adv.
Mr. Harshad V. Hameed, AOR
Mr. Ejaz Maqbool, AOR
Md. Tahir M. Hakim, Adv.
Mr. Sagheer A. Khan, Adv.
Mohd. Nawaz Haindaday, Adv.
Signature Not Verified
Mr. Saif Zia, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2022.09.10
13:26:57 IST
Reason: Mr. Afzal Md. Ansari, Adv.
Mr. Ravi Sagar, Adv.
Mr. James P. Thomas, AOR
Mr. Zulfiker Ali P.S., Adv.
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Ms. Meena C. R., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List alongwith Writ Petition(C) No.1470/2019 and other connected matters before the appropriate Court on 12.09.2022.
(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER