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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2)(b) in West Bengal Thika Tenancy (Acquisition and Regulation) Rules, 2004

(b)passed an order in writing for resumption of land comprised in such thika tenancy, after giving the thika tenant and the Bharatia, if any, an opportunity of being heard;