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Chattisgarh High Court

M/S Lafarge India Private Limited vs State Of Chhattisgarh 27 Wpt/197/2018 ... on 29 October, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                       WPT No. 196 of 2018

 M/s Lafarge India Private Limited Versus State Of Chhattisgarh

                  WPT/197/2018,WPT/201/2018,




29/10/2018

Ms. Smiti Sharma, counsel for the petitioner.

Shri Anand Dadriya, Deputy GA for the State. He prays for and is allowed 5 weeks' time to file return.

Sd/-

Judge (Prashant Kumar Mishra) Barve