Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 247] [Entire Act]

State of Bihar - Subsection

Section 247(1) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(1)The charges for food stuffs, beverages and other items served in the canteen provided under sub-rule (1) of rule 244 shall be based on "no profit no loss" and the price list of such items shall be conspicuously displayed in such canteen.