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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)The statement referred to above shall be forwarded to the Secretary to Government in the Revenue Department through the [Compensation Commissioner] [Substituted by Notification No. 3036-RZ/I-A-610-60, dated 26.12.1960.] for necessary orders