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Karnataka High Court

The Divisional Manager, vs Smt.B.Channamma W/O B Laxmaiah on 23 March, 2010

Author: A.N.Venugopala Gowda

Bench: A.N.Venugopala Gowda

IN TF1 E HIGH C ()U W1" (1)173 KAI.{N;'\':I"f\K2\
CIRCUI'I' BENCH AT (.}[..fLE3Al{(:}/\

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BEFORE

'I'Hl':3 HONBIE MR. JUSTICE AN.Vf&2N'UGQE?AIgA §§f)'§'§/l");fx 

M.F.A.No.32077/20093/IV) AzW.%%%-, % % X IVIESCCIVII, NO.150'7'.5O OF 20 I0.

BETWEEN:

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. . . APPEILLANT O C C: H OU SEH 0 LI") [CLAIMANT N02 155 'I"¥IE MINOR U / G OF MISS NATURAL !Vi()'I'}---IER i.c., CLAIMANT NO. .1} {ALL RESP()NDI3N'I' E\lO§.3. I TO 3 ARE R/O. I-3A_N1)_AR1>A1.LY \.-*':1'_,1JAc_;1-5:, C3.('2.E{I_}N'I'.r'\ MANi')r_%.i;_:'' . DIST : ME3HAB(§)OI'-SNAGAR [.A.P.) NOW' ARI-F3 R/ O MAIDIDIPIEZT, RAICI--{UR} ARAGI----IAVFZNIDRA S/O MANIKNPVI-'A " ' AGE : MAJOR. occ: owwma C)I"~'7.'1'H.fF; x;%*EAi1-1.1ci:«1i: NO.KA--33/£3658 _ ._ R/O: RAGHU KIRANA l\/iEiRCI3~a'A.N'_I_', 'S-11T3:J)A:'2m='2.,%;~-
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