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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(1)(h) in Telangana Town-Planning Act, 1920

(h)any other particulars or plans that may be prescribed or specially required by the [State Government.] [Throughout the Act, the words 'Provincial Government' were substituted for the words 'Local Government' by the Adaptation Order, 1937, and the word 'State' was substituted for 'Provincial' by the Adaptation Order, 1950.]