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State of Tamilnadu - Section

Section 6 in Tamil Nadu Debt Relief Rules, 1980

6. Publication of list of debtors who have made applications.

- The list of debtors who have made applications under clause (a) of sub-section (1) of section 5 and under clause (a) of sub-section (1) of section 6 shall be published in the District Gazette in Form III.