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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Assam - Subsection

Section 30(5) in Assam Science & Technology University Act, 2009

(5)The annual budget estimates, referred to in section 16(b) shall, after these are finalized by the Executive Council be circulated to the State, Government, Chancellor and all members of the Court at learn fifteen day before they are submitted to Court.