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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(1)The RTU and Transducers shall be used for SLDC/Sub SLDC data acquisition and monitoring of grid operation and the data so obtained may be used as standby to automatic/remote metering schemes and vice versa.