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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Jharkhand - Subsection

Section 49(1)(xii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xii)maintain a confidential centralised database relating to children placed in adoption and adoptive parents in the Child Adoption Resource Information and Guidance System;