Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Uttar Pradesh - Subsection Section 129(1) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (1)There will be compact pay of Rs. 125 for the post and no dearness allowance, etc. shall be made separately.
