Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 268] [Entire Act] State of Goa - Subsection Section 268(iii) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (iii)to carry out or execute the testamentary dispositions and to defend, if necessary, their validity in or outside the court;
