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[Cites 0, Cited by 0] [Article 371A(1)] [Article 371A] [Constitution]

Constitution Subarticle

Article 371A(1)(c) in Constitution of India

(c)in making his recommendation with respect to any demand for a grant, the Governor of Nagaland shall ensure that any money provided by the Government of India out of the Consolidated Fund of India for any specific service or purpose is included in the demand for a grant relating to that service or purpose and not in any other demand;