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Bombay High Court

Marveledge Realtors Private Limited vs The State Of Maharashtra Thr Govt. ... on 5 July, 2023

Bench: G.S. Patel, Neela Kedar

                                                                     Board Sr.No.:-34

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1592 OF 2022

 Modison Metals Ltd                           ....PETITIONER
             V/S
 The State Of Maharashtra And Anr           ....RESPONDENT

WITH WRIT PETITION NO. 10912 OF 2022 Marveledge Realtors Private Limited ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 1671 OF 2022 Panna Haresh Asher And Anr ....PETITIONER V/S The State Of Maharashtra Thr The Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 10978 OF 2022 M/s Marvel Landmarks Private Limited ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 10917 OF 2022 Page 1/3 ::: Uploaded on - 06/07/2023 ::: Downloaded on - 07/07/2023 12:33:01 ::: Marveledge Realtors Private Limited ....PETITIONER V/S The State Of Maharashtra Thr Govt. Pleade And ....RESPONDENT Ors WITH WRIT PETITION NO. 11006 OF 2022 M/s Marvel Landmarks Private Limited ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 13151 OF 2022 Marvel Sigma Homes Pvt. Ltd. ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 1668 OF 2022 In Writ Petition 1592 OF 2022 Marveledge Realtors Private Limited ....PETITIONER V/S Modison Metals Ltd Thr. Director Kumar Jay ....RESPONDENT Modi And Ors WITH INTERIM APPLICATION NO. 19536 OF 2022 In Writ Petition 1592 OF 2022 Marveledge Realtors Prviate Limited Thr.

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Directors Vishwajeet Subhash Jhavar V/S M/s. Modison Metals Ltd Thr. Director Jumar....RESPONDENT Jay Modi CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 5th July, 2023 P.C. :

Due to paucity of time, stand over to 01/08/2023. Interim order, if any, to continue till then.
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