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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(1) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicine (Election) Rules, 1961

(1)The provisions of rules 4 to 11 shall mutantis mutandis apply to any election to the Court held under clause (b) or (c) of sub-section (2) of section 16.