Section 6(8)(a) in The Bihar State Election Authority Act, 2008

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State of Bihar - Subsection

Section 6(8)(a) in The Bihar State Election Authority Act, 2008

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice such as megaphone or a loudspeaker or

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State of Bihar - Subsection

Section 6(8)(a) in The Bihar State Election Authority Act, 2008