Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(a) in Finance Act, 2013

(a)in clause (1), in the proviso, for the word "undertaking" at both the places where it occurs, the word "factory" shall be substituted;