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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Rajasthan - Subsection

Section 90(1)(b) in Rajasthan Civil Services (Pension) Rules, 1996

(b)The provisional pension shall be authorised by the Director, Pension Department, during the period commencing from the date of retirement upto and including the date on which, after the conclusion of departmental or judicial proceedings, final orders are passed by the competent authority.