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[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 49(5)(a) in Arunachal Pradesh Municipal Act, 2007

(a)establishment and maintenance of shelters, in times of drought, flood, earthquake, or other natural or technological disasters, and relief works, for, destitute persons within the limits of the municipal area,