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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Haryana - Subsection

Section 72(1) in Faridabad Complex Administration Building Rules, 1989

(1)No sub-soil irrigation work for disposal of effluent from a septic tank, shall be laid out within a premises till a suitable area of open land, the situation and extent and sub-soil of which is previously approved by the Chief Administrator, is set apart within the premises to be used as a farm or a garden.