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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(4)(a) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(a)to produce before, an officer of the Commission specified in this behalf, who is allowed to examine and keep, such books, accounts, or other documents in the custody or under the control of the person so required, as may be specified or described in the requisition, being documents relating to any matter concerning the generation. transmission, sub-transmission, distribution, supply or utilisation of electricity, the functioning of any undertaking involved in the above areas and other matters, the examination of which the Commission considers is necessary or relevant for the purposes of this Act or the discharge of the functions by the Commission under this Act; and