Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Rajasthan - Subsection Section 54(8) in Rajasthan Co-operative Societies Act, 2001 (8)The Registrar may make an order directing the society or it's officers to remedy the defects disclosed in the audit, within the time mentioned in the order.
