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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(3)It shall be mandatory to make declaration on the portal for generating each "E-Document". It shall be essential to fill the details of distiller/export/import/transport permit or passes issued by competent authority of the exporting/importing and transporting State along with online application.