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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(17) in The West Bengal Co-Operative Societies Act, 1983

(17)"co-operative credit society" means a co-operative society, the primary object of which is to create funds for lending money to its members [******] [Words omitted by West Bengal Act 21 of 1990.];