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[Cites 0, Cited by 0] [Section 364(1)] [Section 364] [Entire Act]

State of Jharkhand - Subsection

Section 364(1)(b) in Jharkhand Municipal Act, 2011

(b)by notice, give such directions to be observed by the public or by any class or section of the public as he thinks necessary to prevent the outbreak of such disease: