Delhi High Court - Orders
Tara Batra vs Punam A. Kumar & Ors on 19 November, 2020
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 581/2020
TARA BATRA ..... Petitioner
Through: Ms.Diya Kapur with Mr.Raghav
Anand, Advocates.
versus
PUNAM A. KUMAR & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 19.11.2020 CM APPL.29584/2020 (exemption) Exemption is allowed subject to all just exceptions.
CM(M) 581/2020 & CM APPL.29582/2020 & 29583/2020
1. The hearing was conducted through video conferencing.
2. Issue notice to the respondents in addition through counsel appearing for the respondents before the Trial Court, returnable on 15.02.2021.
3. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J NOVEMBER 19, 2020/rk Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:19.11.2020 23:27:58 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.