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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(2)Every market committee shall maintain a register of daily receipts from each market in Form 33, a register of postings of miscellaneous receipts in Form 34 and a register of daily expenditure in Form 35. The Board shall maintain a register of receipt and expenditure in Form 36.