Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12E(1)] [Section 12E] [Entire Act] State of Haryana - Subsection Section 12E(1)(d) in The Societies Registration Act, 1860 (d)that the society is carrying on any unlawful activity or allows unlawful activity to be carried on within any premises under the control of the society :