Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23A(2)] [Section 23A] [Entire Act]

State of Assam - Subsection

Section 23A(2)(b) in The Assam Excise Act, 1910

(b)any duty on an excisable article produced outside India and imported to the territories to which the Act applies whether across a customs frontier as defined by the Central Government or not.