Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Alphabet Inc & Ors vs Alliance Of Digital India Foundation & ... on 1 November, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Tushar Rao Gedela

                                    $~13.
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     LPA 385/2023 & CAV 211/2023, CM APPL. 20829/2023
                                          CM APPL. 20832/2023
                                          ALPHABET INC & ORS.                        ..... Appellant
                                                         Through: Mr. Sajan Poovayya, Sr. Adv with
                                                                   Mr. Chandhiok, Mr. Tarun Donadi
                                                                   and Ms. Deeksha Manchanda, Advs.
                                                         versus
                                          ALLIANCE OF DIGITAL INDIA FOUNDATION & ORS.
                                                                                           ..... Respondent
                                                         Through: Ms. Aakansha Kaul and Ms. Versha
                                                                   Singh, Advs for R-2.
                                                                   Mr. Jayant Mehta, Sr. Adv with Ms.
                                                                   Sonam Mathur, Ms. Dinoo Muthappa,
                                                                   Mr. Abir Roy, Mr. Dhruv Diskhit,
                                                                   Mr. Vivek Pandey, Mr. Anchit
                                                                   Nayyar, Mr. Aman Shankar, Ms.
                                                                   Sukanya Viswanathan and Mr. Srikar,
                                                                   Advs. for R-3.
                                          CORAM:
                                          HON'BLE THE CHIEF JUSTICE
                                          HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                      ORDER

% 01.11.2023 The present LPA impugns judgement dated 24.04.2023, passed by one of us in W.P.(C) 4599/2023. Accordingly, the matter is to be listed before another bench of which (Tushar Rao Gedela, J) is not a member. List on 07.12.2023.

SATISH CHANDRA SHARMA, CJ TUSHAR RAO GEDELA, J NOVEMBER 1, 2023/N.Khanna This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/11/2023 at 20:53:25