Delhi High Court - Orders
Alphabet Inc & Ors vs Alliance Of Digital India Foundation & ... on 1 November, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Tushar Rao Gedela
$~13.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 385/2023 & CAV 211/2023, CM APPL. 20829/2023
CM APPL. 20832/2023
ALPHABET INC & ORS. ..... Appellant
Through: Mr. Sajan Poovayya, Sr. Adv with
Mr. Chandhiok, Mr. Tarun Donadi
and Ms. Deeksha Manchanda, Advs.
versus
ALLIANCE OF DIGITAL INDIA FOUNDATION & ORS.
..... Respondent
Through: Ms. Aakansha Kaul and Ms. Versha
Singh, Advs for R-2.
Mr. Jayant Mehta, Sr. Adv with Ms.
Sonam Mathur, Ms. Dinoo Muthappa,
Mr. Abir Roy, Mr. Dhruv Diskhit,
Mr. Vivek Pandey, Mr. Anchit
Nayyar, Mr. Aman Shankar, Ms.
Sukanya Viswanathan and Mr. Srikar,
Advs. for R-3.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 01.11.2023 The present LPA impugns judgement dated 24.04.2023, passed by one of us in W.P.(C) 4599/2023. Accordingly, the matter is to be listed before another bench of which (Tushar Rao Gedela, J) is not a member. List on 07.12.2023.
SATISH CHANDRA SHARMA, CJ TUSHAR RAO GEDELA, J NOVEMBER 1, 2023/N.Khanna This is a digitally signed order.
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