Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(10) in Bihar Education Code, 1961

(10)to reduce the pay and allowances of a Government servant treated as on duty in the case f the officer mentioned in clauses (2) and (3) of this Article;