Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] NCT Delhi - Subsection Section 13(i) in Delhi High Court Intellectual Property Rights Division Rules, 2022 (i)It shall be sufficient if copies of the documents mentioned in Rule 9, Rule 10, Rule 11 and Rule 12
