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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(d)"Inner harbour", means that part of the port which lies east of the baseline having a bearing of 348° 55' 00" and passing through the North Boring Mark and includes the turning basin, eastern dock arm, oil jetty and any future berths, docks dredged and developed from time to time;