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[Cites 0, Cited by 1] [Section 73] [Entire Act]

State of Tamilnadu - Subsection

Section 73(vi) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(vi)all plantations in existence [on the date of the commencement of this Act] [Substituted by section 2 of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Third Amendment Act, 1974 (Tamil Nadu Act 30 of 1974), which was deemed to have come into force on the 6th April 1960, for the expression 'on 6th day of April 1960', which in turn was substituted for the expression 'on the date of the commencement of this Act' by section 3(3) of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Fifth Amendment Act 1972 (Tamil Nadu Act 10 of 1974), which was deemed to have come into force on the 6th April 1960.]: