Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 298A] [Entire Act] State of Haryana - Subsection Section 298A(e) in Punjab Jail Manual (e)satisfy himself that each sentry knows and understands the orders for his post, and
