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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970

(2)An application under sub-rule (1) shall be made within a period of 30 days from the date of the publication of notification in the Official Gazette. An application submitted after the said period of 30 days shall be liable to be rejected:[Provided that all applications for allotment of saline areas shall be entertained by registered post. The applications received in any other manner shall be rejected.] [Substituted by G.S.R. 69, Dated 20-9-1982; published in Rajasthan Gazette Part 4(Ga)(I), Dated 30-9-82, p. 390.]